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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(c) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(c)obtain consent of the Bhamashah Identification number holder to the collection, storage and use of his Bhamashah Identification number for the specified purposes.