Delhi High Court - Orders
Vikram Singh & Anr vs Union Of India & Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5538/2018
VIKRAM SINGH & ANR. ..... Petitioners
Through
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr Sarat Chandra, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv