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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)inspect any operation carried on, or in connection with, the equipment or appliance specified under clause (d) of section 12 or in respect of which energy standards under clause (a) of section 12 have been specified ;