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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Manipur - Subsection

Section 164(2)(xxxviii) in The Manipur Co-operative Societies Act, 1976

(xxxviii)provide for the appointment, suspension and removal of the Board members and other officers and for the appointment of administrator under Section 78 and prescribe procedure of the meeting of the Board and for the powers to be exercised and the duties to be performed by the Board, administrator and other officers;