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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Cotton Seeds Price (Control) Order, 2015

(f)"Dealer" means a person carrying on the business of selling, exporting or importing Cotton Seeds, and includes an agent of a dealer and shall also include and mean a Distributor and his agent and his stockist;