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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(2)The strength of the posts of each category shall be such as may be sanctioned by the Government, from time to time:Provided that the Government may leave unfilled or hold in abeyance or abolish any post, without thereby entitling any person to any compensation.