Supreme Court - Daily Orders
Area Manager Food Corporation Of India ... vs Adiknanda Patra Mandal on 23 January, 2018
ITEM NO.68 REGISTRAR COURT. 2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 9675/2017
AREA MANAGER FOOD CORPORATION OF INDIA SAMBALPUR ORRISA AREA
MANAGER Petitioner(s)
VERSUS
ADIKNANDA PATRA MANDAL Respondent(s)
Date : 23-01-2018 This petition was called on for hearing today.
For Petitioner(s) Mr. Aditya,Adv.
Ms. Indra Sawhney, AOR
For Respondent(s)
Mr. Kedar Nath Tripathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.01.23 16:18:49 TLT Reason: