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State of Rajasthan - Section

Section 611 in Rules of the High Court of Judicature for Rajasthan, 1952

611. Disposal of records.

- The Judge may, at any time during the progress of the liquidation on the application of the Official Liquidator, give directions as to the disposal of such of the books, papers and documents of the company or of the Official Liquidator, as are no longer required for the purpose of the liquidation.Remuneration of Official Liquidator