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[Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(4)(g) in The Multi-State Co-Operative Societies Act, 2002

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts;