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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(4) in The Tamil Nadu Apartment Ownership Rules, 1997

(4)The audited financial statement shall be opened for inspection of any member of the Association during office hours and a copy shall be submitted to the competent authority not later than the 16th day of August of every year.