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State of Tamilnadu - Section

Section 19 in The Tamil Nadu Bhoodan Yagna Rules, 1959

19. Submission of the budget.

- Tire State Board shall submit to Government not later than the 15th September, of every year, a budget in Form Nos. IX; X and XI; showing its probable receipts and expenditure. The budget shall contain provision adequate in the opinion of the Government for the due discharge of all liabilities in respect of loans contracted by the State Board and for the maintenance of a working balance.