Calcutta High Court (Appellete Side)
Sitaram Konar vs Sadhan Gopal Konar on 26 August, 2013
Author: Indira Banerjee
Bench: Indira Banerjee
1 18. 26.08.2013
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d.d.
SA No.239 of 2001 Sitaram Konar Vs. Sadhan Gopal Konar No one appears in support of this appeal. The appeal is dismissed for default under Order XLI Rule 11 of the Code of Civil Procedure.
( Indira Banerjee, J. ) ( Tarun Kumar Gupta, J. )