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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 275 in The Companies Act, 1956

275. No person to be a Director of more than [fifteen companies]

After the commencement of this Act, no person shall, save as otherwise provided in section 276, hold office at the same time as Director in more than [fifteen companies] [ Substituted by Act 53 of 2000, Section 133, for " twenty companies" (w.e.f. 13.12.2000).]