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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(ii) in The U.P. Dental Surgeons Service Rules, 1979

(ii)In 17 towns having population of one lakhs or above but less than five lakhs viz. Meerut, Bareilly, Moradabad, Saharanpur, Aligarh, Gorakhpur, Jhansi, Dehra Dun, Rampur, Mathura, Sahajahanpur, Mirzapur, Firozabad, Ghaziabad, Muzaffamagar, Furrukhabad and Faizabad 12½ per cent of the pay, and