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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(b) in The Jammu and Kashmir Pharmacy Act, 2011

(b)the use of the description "pharmacist" "chemist" "pharmaceutics" "dispenser" "dispensing chemist" or any combination of such words shall be deemed to be reasonably calculated to suggest that the person using such description is a person whose name is for the time being entered in the register of the State;