Bombay High Court
Akhtar Begum Maheboob Ali Madni Died Lrs ... vs Basharat Begum Isaq Ahemad And Another on 28 November, 2019
Author: V. K. Jadhav
Bench: V. K. Jadhav
wp11563.16
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
924 WRIT PETITION NO.11563 OF 2016
AKHTAR BEGUM MAHEBOOB ALI MADNI DIED LRS MEHEBOOB
ALISO ABDUL GAFFUR MADNI AND OTHERS
VERSUS
BASHARAT BEGUM ISAQ AHEMAD AND ANOTHER
.....
Advocate for Petitioners : Mr. S.S. Gangakhedkar
Advocate for Respondents : Mr. R. R. Kakani h./f Mr. T. W. Pathan
.....
CORAM : V. K. JADHAV, J.
DATED : 28 th NOVEMBER, 2019 PER COURT:-
1. At the request of learned counsel for the respondents, stand over to 09.01.2020.
2. Interim relief, if any, to continue till then.
( V. K. JADHAV, J.) rlj/ ::: Uploaded on - 28/11/2019 ::: Downloaded on - 29/11/2019 05:43:10 :::