Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955 (2)Number of [Kms.] [Vide G. O. Ms. No. 2339, Public (Elections), dated the 30th August 1973.] travelled should be entered in all cases of journeys by road.
