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[Cites 0, Cited by 1] [Section 281(1)] [Section 281] [Entire Act]

Union of India - Subsection

Section 281(1)(ii) in The Income Tax Act, 1961

(ii)with the previous permission of the ][Assessing Officer] [ Substituted by Act 4 of 1988, Section 2, for " Income-tax Officer" (w.e.f. 1.4.1988).].