Supreme Court - Daily Orders
Axis Bank Ltd. vs The Deputy Director Directorate Of ... on 30 August, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.30 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 28906/2019
(Arising out of impugned final judgment and order dated 02-04-2019
in CRL.A No. 143/2018 passed by the High Court Of Delhi At New
Delhi)
AXIS BANK LTD. Petitioner(s)
VERSUS
THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.126604/2019-CONDONATION OF DELAY
IN FILING and IA No.126607/2019-EXEMPTION FROM FILING O.T. and IA
No.127901/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 30-08-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. M. Bhatt, Adv.
Mr. Mr. A. Chakrabarty, Adv.
Mr. Ravinder Nijhawan, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (Crl.) No.6554 of 2019.
Status quo, as on today, shall be maintained.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2019.09.02(GULSHAN KUMAR ARORA) 16:59:31 IST Reason: (R.S. NARAYANAN) COURT MASTER COURT MASTER