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Supreme Court - Daily Orders

Axis Bank Ltd. vs The Deputy Director Directorate Of ... on 30 August, 2019

Bench: Mohan M. Shantanagoudar, Sanjiv Khanna

      ITEM NO.30                                COURT NO.11                  SECTION II-C

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 28906/2019

      (Arising out of impugned final judgment and order dated 02-04-2019
      in CRL.A No. 143/2018 passed by the High Court Of Delhi At New
      Delhi)

      AXIS BANK LTD.                                                            Petitioner(s)

                                                      VERSUS

      THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT & ORS. Respondent(s)

      (FOR ADMISSION and I.R. and IA No.126604/2019-CONDONATION OF DELAY
      IN FILING and IA No.126607/2019-EXEMPTION FROM FILING O.T. and IA
      No.127901/2019-PERMISSION TO FILE ADDITIONAL
      DOCUMENTS/FACTS/ANNEXURES )

      Date : 30-08-2019 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE SANJIV KHANNA


      For Petitioner(s)                  Mr.   K.V. Vishwanathan, Sr. Adv.
                                         Mr.   M. Bhatt, Adv.
                                         Mr.   Mr. A. Chakrabarty, Adv.
                                         Mr.   Ravinder Nijhawan, Adv.
                                         Mr.   S. S. Shroff, AOR

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (Crl.) No.6554 of 2019.

Status quo, as on today, shall be maintained.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2019.09.02

(GULSHAN KUMAR ARORA) 16:59:31 IST Reason: (R.S. NARAYANAN) COURT MASTER COURT MASTER