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Union of India - Section

Section 17 in The Gas Cylinders Rules, 2004

17. Competent person to be incharge of operations

.-Every person holding or acting under a license granted under these rules, shall, whenever cylinders are filled, loaded, unloaded, examined or tested, depute a competent and experienced person to be present and to conduct any of the said operations in accordance with provisions of these rules and the name, qualification and experience of such personnel deputed in each shift shall be furnished to the Chief Controller or Controller for considering filling permission round the clock.