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Delhi High Court - Orders

Dr. Subramanian Swamy vs Union Of India & Anr on 13 January, 2025

                                    $~15
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11481/2024 & CM APPL. 69963/2024
                                                DR. SUBRAMANIAN SWAMY                .....Petitioner
                                                            Through: Mr. Satya Sabharwal, Mr. Vishesh
                                                                     Kanodia and Ms. Smritika Kesri,
                                                                     Advocates.
                                                                     Mr. Vijnesh Shishir, Applicant in
                                                                     Person.

                                                                                      versus

                                                UNION OF INDIA & ANR.                                                            .....Respondents
                                                              Through:                                         Mr. Amit Tiwari, CGSC with Mr.
                                                                                                               Ayush Tanwar and Mr. Ayushi
                                                                                                               Srivastava, Advocates for UOI.

                                                CORAM:
                                                HON'BLE THE ACTING CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                             ORDER
                                    %                        13.01.2025
                                                List on 19.02.2025.

                                                                                                                                     By Order


                                                                                                                                  (Court Master)
                                                JANUARY 13, 2025
                                                yrj



Click here to check corrigendum, if any This is a digitally signed order.

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