Delhi High Court - Orders
Dr. Subramanian Swamy vs Union Of India & Anr on 13 January, 2025
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11481/2024 & CM APPL. 69963/2024
DR. SUBRAMANIAN SWAMY .....Petitioner
Through: Mr. Satya Sabharwal, Mr. Vishesh
Kanodia and Ms. Smritika Kesri,
Advocates.
Mr. Vijnesh Shishir, Applicant in
Person.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Amit Tiwari, CGSC with Mr.
Ayush Tanwar and Mr. Ayushi
Srivastava, Advocates for UOI.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 13.01.2025
List on 19.02.2025.
By Order
(Court Master)
JANUARY 13, 2025
yrj
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