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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

Union of India - Subsection

Section 34A(1) in The Tobacco Board, Rules, 1976

(1)The Board shall constitute a Committee (hereinafter in this rule and rule 34B referred to as the Committee) consisting of five members of the Board to scrutinize the applications for registration or renewal of registration under rule 34.