Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A] [Entire Act] State of Andhra Pradesh - Subsection Section 31A(2) in The Andhra Pradesh Prohibition Act, 1995 (2)Every order made under this section shall, as soon as may be after it is made, be laid down before the Legislative Assembly of the State.)
