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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)[ At such places, where more than fifty building construction workers are employed, the employer shall establish a kitchen. The Board, may provide one time grant for equipments, which may include furniture, crockery, cutlery and utensils for kitchen. [Inserted by Notification No. 989/XXXVI-2-2017, dated 23.8.2017, (w.e.f. 4.2.2009).]