Section 90(9)(vi) in Bihar Excise Act, 1915

[Cites 0, Cited by 0] [Section 90(9)] [Section 90] [Entire Act]

State of Bihar - Subsection

Section 90(9)(vi) in Bihar Excise Act, 1915

(vi)prescribing the days and hours during which any licensed premises may or may not be kept open, and providing for the closing of such premises on special occasions,

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State of Bihar - Subsection

Section 90(9)(vi) in Bihar Excise Act, 1915