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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(2)(g) in Rajasthan Transparency in Public Procurement Act, 2012

(g)to discharge such other functions as may be assigned to it by the State Government consistent with the provisions of this Act and the rules and guidelines made thereunder.