Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 460(6)] [Section 460] [Entire Act]

State of Punjab - Subsection

Section 460(6)(a) in Punjab Jail Manual, 1996

(a)in every case in which a sentence of death or imprisonment for life has been passed or confirmed by the High Court, and