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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(a) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(a)Appointment by either method of recruitment for on initial constitution of service in accordance with the rules made under the proviso to Article 309 of the Constitution of India;