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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(f) in The Bombay Canal Rules, 1934

(f)When any special conditions are prescribed in any sanction given for the irrigation of any land, such land shall be demarcated and prepared in accordance with such prescribed conditions, and the provisions of this sub-rule shall not apply thereto.