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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(iii) in The Orissa Kendu Leaves Manual, 1973

(iii)He shall remain responsible for production of quality leaves stipulated for each of the units in his Division and shall also take steps to increase production.