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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(1)(f) in The Rajasthan Urban Improvement Act, 1959

(f)as to the authority by whom, the conditions subject to which and the mode in which contracts may be entered into and executed on behalf of the Trust;