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State of Rajasthan - Section

Section 77 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

77.

(a)During the period of deputation the teacher will be allowed to subscribe to his provident fund account and in that event the University shall also contribute its share at the rate that the teacher would have earned by service had he not been deputed. The amount of contribution by the University shall be received from the foreign employer of the teacher every month.
(b)The teacher will be permitted to earn his annual grade increment during the period of his deputation.