Gauhati High Court
Assam Institute Of Health Allied ... vs Kasturi Bharali And Ors on 18 September, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010049682022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/139/2022
ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
REPRESENTED BY ITS MANAGING DIRECTOR, MANASHI CHALIHA DEKA,
AGED ABOUT 48 YEARS, W/O JAYANTA DEKA, R/O VILL-MAZGAON, P.O.-
TEZPUR, DIST-SONITPUR, ASSAM, PIN-784001
VERSUS
KASTURI BHARALI AND ORS.
THE DIRECTOR, EMPLOYMENT AND CRAFTSMAN TRAINING AND
MEMBER SECRETARY, ASSAM SKILL DEVELOPMENT INITIATIVE
SOCIETY, ASSAM, REHABARI, GUWAHATI-781008
2:MS. ARTI AHUJA
THE SECRETARY TO THE MINISTRY OF LABOUR AND EMPLOYMENT
DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING GOVT. OF
INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
3:MR. ATUL KUMAR TIWARI
THE SECRETARY OF THE MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP
GOVT. OF INDIA
ROOM NO. 524
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
Advocate for the Petitioner : MR. S K DAS
Advocate for the Respondent : MR S P DAS
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
18.09.2023 Mr. S.K. Das, learned counsel for the petitioner is present. Mr. K. Kalita, learned counsel who has appeared for the respondent no. 3, has submitted that he has received instructions to withdraw the power by a written communication received from the respondent no. 3.
List the case after a week.
JUDGE Comparing Assistant