Section 17(3) in The Bihar Motor Transport Workers Rules, 1962
(3)[ The canteen building shall be situated at a distance not less than 50 feet for any latrine, urinal or any other source of dust, smoke, or obnoxious fumes:] [Substituted by S. O. 336 dated 29.4.1969.]Provided that the Chief Inspector may in any particular case relax the provisions of this sub-rule to such extent as may be reasonable in the circumstances and may required measures to be adopted to secure the essential purpose of this sub-rule.
