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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(iv) in Jharkhand Tourism Development and Registration Act, 2015

(iv)to a rest house, dak bungalow, circuit house, inspection hut, sarai or any institution or premises managed or run by the Government or a local authority.