Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(4) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(4)For making his preference, a member shall enter in a polling compartment provided at the place of polling and screened from observation.