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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Haryana - Subsection

Section 11A(1)(a) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(a)A sheet showing the zoning of the plot (except for sites governed by architecture control) indicating buildable and non buildable zones, north direction, external plot dimensions, gate location, boundary wall heights, front, rear and side set backs, adjoining plot numbers, formula for calculation of covered areas, floor area ratio, height limits of main and ancillary portions, allowable plinth level. Checklist of documents to be submitted at each stage along with the fee structure.