Supreme Court - Daily Orders
Rajamma vs M/S Reliance General Insurance Co. Ltd. on 3 October, 2023
Author: A.S. Bopanna
Bench: A.S. Bopanna
ITEM NO.3 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 20466/2022
(Arising out of impugned final judgment and order dated 08-10-2020
in MFA No. 3490/2017 passed by the High Court of Karnataka at
Bengaluru)
RAJAMMA & ORS. Petitioner(s)
VERSUS
M/S RELIANCE GENERAL INSURANCE CO. LTD. & ANR. Respondent(s)
(IA No.174974/2023-CONDONATION OF DELAY IN FILING and IA
No.174976/2023-EXEMPTION FROM FILING O.T. and IA No.174975/2023-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )
Date : 03-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. C.B.Gururaj, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Animesh Dubey, Adv.
Ms. Laxmi Haribhai Nakum, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by Rajni Mukhi Date: 2023.10.03 16:51:21 IST Reason: