Calcutta High Court
409/2014 on 25 June, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CA No. 409 of 2014
BIFR No. 520 of 1992
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
BHARAT PROCESS & MECHANICALS ENG. LTD. (IN LIQN.)
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 25th June, 2014.
Mr. Ratnanko Banerjee, Sr. Adv.
...for the petitioner Mr. Shiv Shankar Banerjee, Adv.
...for OMDC Mr. R.L. Mitra, Adv.
...for the workers' union The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within three weeks from date; reply thereto, if any, be filed within a week thereafter. Matter to appear in the list five weeks hence.
Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PATHERYA, J.) TR/