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Bombay High Court

Mahade Chintamani Karmokar vs Harish Shambulal Hariani on 29 July, 2024

                                                               Board Sr.No.:-72

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 670 OF 2019

 Mahadev Chintamani Karmokar             ....APPLICANT
            V/S
 Harish Shambulal Hariani             ....RESPONDENT

WITH CIVIL REVISION APPLICATION NO. 622 OF 2019 Mahade Chintamani Karmokar ....APPLICANT V/S Harish Shambulal Hariani ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 680 OF 2019 Mahadev Chintamani Karmokar ....APPLICANT V/S Harish Shambulal Hariani ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 147 OF 2020 Mahadev Chintamani Karmokar ....APPLICANT V/S Harish Shambulal Hariani ....RESPONDENT Page 1/2 ::: Uploaded on - 30/07/2024 ::: Downloaded on - 31/07/2024 08:00:04 ::: CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 29th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 30/07/2024 ::: Downloaded on - 31/07/2024 08:00:04 :::