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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(kk) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(kk)"Governor Droop" means in relation to the operation of the governor of a Generating Unit, the percentage drop in system frequency which would cause the Generating Unit under restricted/free governor action to change its output from zero to full load;