Section 3 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000
3. Term of Committee.
(1)The term of each committee constituted in these regulations shall be three years form the date of its constitution:Provided that a committee, after the expiry of its terms shall continue to function for an additional periods not exceeding two years or till a new Committee is duly constituted whichever is earlier.(2)A Member of the Board shall cease to be a Member of a Committee when he ceases to be a Member of the Board.(3)The term of a Member of a Committee appointed or co-opted to fill a casual vacancy shall be the remainder of the terms of the Committee.
