Section 9(2)(b) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

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State of Andhra Pradesh - Subsection

Section 9(2)(b) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

(b)[ reduce fiscal deficit by an amount equivalent to at least 0.25 percentage point of Gross State Domestic Product in each financial year beginning from the 1st day of April, 2005, so as to bring it down to not more than 3 per cent; subject to the fiscal deficit limits fixed by the Government of India from time to time: [Substituted by Act No. 7 of 2010, dated 13.4.2010.]

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State of Andhra Pradesh - Subsection

Section 9(2)(b) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005