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State of Rajasthan - Section

Section 31 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

31. Service counting for increments.

- The following service shall count for increments on the time scale of post:
(i)duty on post or any other post of the same or higher grade, whether continuous or not;
(ii)time spent as joining time from one post to another:
(iii)duty on an equivalent or higher post in foreign service;
(iv)duty on temporary post and on probation, and
(v)leave other than extraordinary leave:
Provided that the Committee may direct by a special order relating to an individual case that extraordinary leave shall count for increments for any of the following reasons:-
(i)Any cause beyond the University employee's control.
(ii)Prosecution of higher studies beyond the stage of Master's level in Arts, Science, Commerce and Law.
(iii)Prosecution of higher technical or scientific study beyond the stage of Bachelor's degree in Agriculture Engineering, Agriculture, Veterinary Science and Animal Husbandly' and Home Science.