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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(1)(iv) in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012

(iv)where any other person is the addressee, at the usual or last known place of abode or business of the person.