Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(q) in First Statutes of the Indus University, Gujarat, India

(q)To lay down rules regarding the emoluments and traveling and other allowances of examiners, moderators, tabulators and such other personnel appointed for examinations, in consultation with the Academic Council, r) To consider all proposals for capital expenditure, s) To examine the annual accounts of the University, t) To review the financial position of the University from time to time and to take suitable action, u) To review the internal controls and act on the comments of the internal auditors.