Section 11(2) in Punjab Document Writers Licensing Rules, 1961
(2)The Licence fee shall be deposited in the Treasury under Head ['XV- Registration'] [Substituted for 'XI-Registration' by GSR 68, dated 10th February, 1969 published in Legislative Supplement, dated 17th July, 1970] and an intimation regarding such deposit shall be sent to the Licensing Authority immediately after the deposit is made.
