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State of Assam - Section

Section 13 in The Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976

13.

Any member who absents himself from three consecutive meetings of a managing committee without the consent of the Committee shall cease ipso facto to be member of that Committee and the Secretary shall report this fact immediately to the Inspector of Schools for confirmation. Further, the office of a member of a managing committee other than an ex-officio member shall be vacated subject to the confirmation by the Inspector of Schools-
(i)if he becomes insolvent;
(ii)if by reason of his physical or mental disability he becomes incapable of acting as such ;
(iii)on death or on resignation ;
(iv)on his being convicted of a criminal offence which in the opinion of the Inspector of Schools is of a serious nature.