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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)The provisions of Section 69 shall thereupon mutatis mutandis apply to such request and the decision that may be given by such Tribunal.