Section 6(2)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979

(iii)The member shall hypothecate the vehicle in favour of the Government in Form 'G' before its registration or within a period of fifteen days from the date of purchase thereof, whichever is earlier.

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State of Punjab - Subsection

Section 6(2)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979